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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(3)(b) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(b)The contents of rules 2(2) (a) and (b) shall apply mutatis mutandis during the inspection by the Deputy Inspector General. Two copies of the inspection report shall be submitted to the Additional Inspector General.