Supreme Court - Daily Orders
M/S Ajay Enterprises Private Limited vs Lt. Col. (Retd.) Sarvadaman Singh ... on 8 April, 2022
Bench: A.M. Khanwilkar, Abhay S. Oka
1
ITEM NO.31 COURT NO.3 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4977/2019
M/S AJAY ENTERPRISES PRIVATE LIMITED Appellant(s)
VERSUS
LT. COL. (RETD.) SARVADAMAN SINGH OBEROI & ORS. Respondent(s)
(IA No. 81477/2019 - EXEMPTION FROM FILING O.T.
IA No. 81473/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES, IA No. 167161/2019 - PERMISSION TO FILE
ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 81479/2019 -
PERMISSION TO FILE LENGTHY LIST OF DATES AND IA No. 81476/2019 -
STAY APPLICATION)
WITH
C.A. No. 5067/2019 (XVII)
(FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA
86001/2019, FOR PERMISSION TO FILE ADDITIONAL,
DOCUMENTS/FACTS/ANNEXURES ON IA 141370/2019, IA No. 141370/2019 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No.
86001/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 08-04-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE ABHAY S. OKA
For Appellant(s)
Mr. Sanjay Kumar Visen, AOR
Ms. B. Vijayalakshmi Menon, AOR
For Respondent(s) Mr. Ritwik Dutta, Adv.
Ms. K. V. Bharathi Upadhyaya, AOR
Ms. Sanjana Grace Thomas, Adv.
Ms. Aishwarya Bhati, LD ASG
Signature Not Verified
Ms. Archana Pathak Dave, Adv.
Mr. Devashish Bharukha, Adv.
Digitally signed by
NEETU KHAJURIA
Date: 2022.04.09
13:21:46 IST
Reason: Ms. Suhashini Sen, Adv.
Mr. Gurmeet Singh Makker, AOR
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Mr. Anil Grover ,Sr. AAG HARYANA
Ms. Noopur Singhal, Adv.
Mr. Rahul Khurana, Adv
Mr. Satish Kumar, Adv.
Mr. Sanjay Kumar Visen, AOR
Mr. Navin Gupta, Adv
Mr. A.M. Singhvi, Sr. Adv.
Ms. Malini Sud, Adv.
Mr. Vikas Mishra, Adv.
Mr. Avishkar Singhvi, Adv.
Mr. Sanhit Gawri, Adv.
Mr. Nipun Katyal, Adv.
Mr. Krishna Dev Yadav, Adv.
Mr. Sanjeev Ailawadi, Adv.
Ms. B. Vijayalakshmi Menon, AOR
Mr. D.N. Goburdhun, Sr. Adv.
Mr. Aakarsh Kamra, AOR
Ms. Gauri Goburdhun, Adv.
Mr. Anil Dutt, Adv.
Mr. Aditya Bhattacharya, Adv.
Ms. Vindhya S Mani, Adv.
Ms. Charanya Lakshmikumaran, AOR
UPON hearing the counsel the Court made the following
O R D E R
List these matters after the pronouncement of judgment in SLP(C) No. 10294 of 2013 and connected cases, in the following week.
In the meantime, the parties are at liberty to file additional affidavit(s)/documents(s) (DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)