Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 7 in Hyderabad General Clauses Act, 1308F 7. Measurements of distances. - Measurement of a distance for the purposes of any Act shall, unless a different intention appears, be made in a straight line on a plane.
