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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Punjab - Subsection

Section 19(1)(iii) in Punjab Detenus (Conditions of Detention) Order, 1981

(iii)shall obey the orders of the Superintendent issued from time to time for the comfort, safety and health or for the discipline orderly conduct and control of detenus;