Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 130] [Entire Act] State of Kerala - Subsection Section 130(2) in Kerala Police Act, 2011 (2)Every order made under sub-section (1) shall be laid, as soon as may be after it is issued, before the Legislative Assembly.
