Allahabad High Court
Nirmal Jain vs Pradeshiya Industrial & Investment ... on 21 July, 2010
Bench: Uma Nath Singh, Devendra Kumar Arora
Court No. - 2 Case :- MISC. BENCH No. - 3517 of 2004 Petitioner :- Nirmal Jain Respondent :- Pradeshiya Industrial & Investment Corporation Of U.P & Anr Petitioner Counsel :- D.K. Upadhyay,Sameer Kalia Respondent Counsel :- V.R Singh,GauraV Mehrotra,Prashant Chandra Hon'ble Uma Nath Singh,J.
Hon'ble Devendra Kumar Arora J. List on 30.07.2010.
Interim order, if any, shall continue till then. Order Date :- 21.7.2010 Shahnaz