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Bombay High Court

Shri. Hanmant Nivrutti Karade vs The Union Of India Throu Shri. R. A. Dhas, ... on 19 September, 2019

Bench: Ranjit More, N. J. Jamadar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 14419 OF 2018

 Shri. Hanmant Nivrutti Karade                                    ....Petitioner
             V/S
 The Union Of India Throu Shri. R. A. Dhas,                    ....Respondent

Senior Superindent Of Post Offices CORAM : RANJIT MORE. & N. J. JAMADAR, JJ DATE : 19th September, 2019 P.C. :

Due to paucity of time the matter is adjourned to 19/12/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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