Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Sikkim - Section

Section 91 in Sikkim Co-Operative Societies Act, 1978

91. Taking over the business of the State Bank of Sikkim.

- The State Co-'Operative Bank may at any time acquire in whole or in part' the business of the State Bank of Sikkim established, under the State Bank of Sikkim Proclamation, 1968, as may ,be provided by Central Government by law.