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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(4) in The Sugar Development Fund Rules, 1983

(4)For the purposes of this rule, the scheme announced by the Central Government vide its notification number 1 (5)/2007 - SPII, dated the 7th December, 2007 and any notification the Central Government may issue from time to time shall apply.[Inserted vide GSR 895(E) dated 19.11.03.]