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Andhra Pradesh High Court - Amravati

L.Bhaskar Reddy, S/O Subbi Reddy, vs Andhra Pradesh Public Service ... on 24 September, 2025

Author: Ninala Jayasurya

Bench: Ninala Jayasurya

IN THE HIGH COURT OF ANDHRA PRADESH :: AMARAVATI Writ Petition No: 27754 of 2014 PROCEEDING SHEET Sl. OFFICE No. DATE ORDER NOTE

17. 24.09.2025 NJS,J & GTK,J Though learned counsel for the petitioner is ready to advance his arguments. It is represented that learned Standing counsel for APPSC is held up before the other Court.

List the matter on 27.10.2025.

______ NJS,J ______ GTK,J SNI