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State of Uttar Pradesh - Section

Section 14 in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966

14. Procedure for appointment by direct recruitment.

- Where any posts in a cadre have to be filled up by direct recruitment, the State Government shall report the number of such posts to the Commission who shall be requested to make a selection therefor by direct recruitment. In doing so, the Commission shall also be informed if any posts are reserved for Scheduled Caste candidates.