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[Cites 0, Cited by 0] [Section 617D] [Entire Act]

State of Telangana - Subsection

Section 617D(1) in Greater Hyderabad Municipal Corporation Act, 1955

(1)The State Election Commission may nominate an Observer who shall be an officer of Government to watch the conduct of election or elections in a ward or group of wards, of a Municipal Corporation and to perform such other functions as may be entrusted to him by the State Election Commission in relation thereto.