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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(b) in The Orissa Housing Board Employees' Provident Fund Trust Rules, 1997

(b)Accumulations transferred from any other Provident Fund where such transfers are permitted by the Employees' Provident Fund and Miscellaneous Provisions Act, 1962;