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[Cites 0, Cited by 0] [Section 118] [Entire Act]

State of Tamilnadu - Subsection

Section 118(a) in Chennai City Municipal Corporation Act, 1919

(a)carriages and animals belonging to the [Government] [The word 'Crown' was substituted for the word 'Government' by the Adaptation Order of 1937 and the word 'Government' was substituted for 'Crown' by the Adaptation Order of 1950.];