Section 86(1)(c) in The U.P. Minor Minerals (Concession) Rules, 1963

[Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act]

State of Uttar Pradesh - Subsection

Section 86(1)(c) in The U.P. Minor Minerals (Concession) Rules, 1963

(c)a certificate, issued by District Officer or by such officer as may be authorised by the District Officer in this behalf, showing that no mining dues are outstanding against the applicant :

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State of Uttar Pradesh - Subsection

Section 86(1)(c) in The U.P. Minor Minerals (Concession) Rules, 1963