Himachal Pradesh High Court
Sh. Prem Chand vs . Sh. Vipul Sood on 28 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Sh. Prem Chand vs. Sh. Vipul Sood Civil Suit No.11 of 2023 28.03.2023 Present: Mr. Rajiv Rai, Advocate, for the plaintiff.
Civil Suit No.11 of 2023 Issue notice to the defendant, returnable within six weeks, on taking steps within a period of one week.
OMP No.88 of 2023 Notice in the aforesaid terms. Reply, if any, be filed within a period of six weeks.
In the meantime, status quo qua nature and possession of the suit property be maintained.
OMP No.89 of 2023 The application is disposed of with a direction to the applicant to file translated copy of vernacular documents, within a period of four weeks.
( Sushil Kukreja ) Judge 28th March, 2023 (reena) ::: Downloaded on - 28/03/2023 20:42:21 :::CIS