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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1) in The National Institute Of Mental Health And Neuro-Sciences, Bangalore Act, 2012

(1)There shall be a Governing Body of the Institute which shall be constituted by the Institute in such manner as may be specified :Provided that the number of persons who are not members of the Institute shall not exceed one-third of the total membership of the Governing Body.