Section 34(5)(i) in State Bank of India General Regulations, 1955

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Union of India - Subsection

Section 34(5)(i) in State Bank of India General Regulations, 1955

(i)unless on or before the last day for the deposit of proxies there shall have been deposited at the local head office of the State Bank where the meeting is to be held a notice in writing under the hand or common seal of the grantor specifically stating -

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Union of India - Subsection

Section 34(5)(i) in State Bank of India General Regulations, 1955