Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 5 in New Town, Kolkata Development Authority Act, 2007

5. Chairman to be the executive head.

- The Chairman shall be the executive head of the Development Authority and the development administration of New Town, Kolkata, shall be under his control.