Supreme Court - Daily Orders
Wadhwan Bandar Virodh Sangharsh ... vs Union Of India on 22 February, 2021
Bench: Rohinton Fali Nariman, B.R. Gavai
ITEM NO.7 Court 3 (Video Conferencing) SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 287/2020
WADHWAN BANDAR VIRODH SANGHARSH SAMITTEE & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(FOR ADMISSION)
Date : 22-02-2021 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. Colin Gonsalves, Sr. Adv.
Ms. Anupradha Singh, Adv.
Ms. Minaz Kakalia, Adv.
Mr. Satya Mitra, AOR
For Respondent(s) Mr. Tushar Mehta, Solicitor General
Mr. G. S. Makker, Adv.
Ms. Jaikriti S. Jadeja, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with M.A.No. 1169 of 2019 in W.P.(C) No. 231 of 1994.
(JAYANT KUMAR ARORA) (NISHA TRIPATHI) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2021.02.22 16:51:03 IST Reason: