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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Odisha - Subsection

Section 68(1)(a) in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

(a)opium derivates containing in the aggregate not more than 8 grams of either morphine or discetyl morphine or both;