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[Cites 0, Cited by 0] [Section 15(6)] [Section 15] [Entire Act]

State of Kerala - Subsection

Section 15(6)(iii) in Kerala Forest (Regulation of Sawmills and Other Wood-based Industrial Units) Rules, 2012

(iii)Duly notarised consent from other legal heirs expressing their willingness for transfer of ownership of the sawmill or other wood based industrial unit in favour of the applicant.