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[Cites 0, Cited by 0] [Section 194(1)] [Section 194] [Entire Act]

NCT Delhi - Subsection

Section 194(1)(b) in The New Delhi Municipal Council Act, 1994

(b)wilfully or negligently break, injure, turn on, open, close, shut off or otherwise interfere with any lock, cock, valve, pipe, meter or other work or apparatus belonging to the Council; or