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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(a) in The Gas Cylinders Rules, 2016

(a)Every cylinder shall be clearly and permanently marked in accordance with following conditions by stamping, engraving or similar processes, namely:-
(i)on the shoulder of the cylinder which shall be reinforced by forging or other means; or
(ii)on such a part which is inseparably bound with the cylinder and which is not or only negligibly effected by the stresses due to the gas pressure within it;