Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Tripura - Subsection Section 20(2) in Tripura Board of Secondary Education Act, 1973 (2)The Fund shall vest in the Board and shall be held by it trust for the purpose of this Act.
