Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Assam - Subsection Section 6(2) in Assam Homoeopathic Medicine Act, 1955 (2)After the completion of the Register the names of the Homeopaths eligible for practice in Homoeopathy shall be published in the official Gazette.
