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State of West Bengal - Section

Section 268 in The West Bengal Motor Vehicles Rules, 1989

268. List of rates.

- In every motor cab, other than those referred to in sub-rule (1) of rule 262 of these rules, there shall be available for the inspection of hirer a list of rates as fixed by the Transport Authority under clause (v) of sub-section (2) of section 74 of the Act.