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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Punjab - Subsection

Section 37(2)(a) in The Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(a)A short title descriptive of the proposed utility together with the address and description of the applicant, and if the applicant is a company, the names of all the Directors of the company;