Section 41 in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017
41. Identification of personnel.
- Every distributor of television channels or its linked local cable operator, as the case may be, shall ensure that its representatives carry proper identification along with a photograph duly certified by such distributor of television channels or its local cable operator, as the case may be, and exhibit the same as proof of identity to the subscriber.
