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[Cites 0, Cited by 19] [Section 19(4)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(4)(i) in The National Green Tribunal Act, 2010

(i)pass an interim order (including granting an injunction or stay) after providing the parties concerned an opportunity to be heard, on any application made or appeal filed under this Act;