Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53] [Entire Act] State of Manipur - Subsection Section 53(1) in The Manipur Highways Act, 1979 (1)The State Government may make rules for the regulation of the construction and maintenance of highway and generally for carrying into effect the purposes of Part II to IV of this Act.
