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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Andhra Pradesh - Subsection

Section 42(2) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Direct Election of Chairperson) Rules, 1986

(2)The Presiding Officer shall keep declarations in Form-XI-A and the list in Form XI-B in sealed covers and send them to the Election Officer along with the other covers.