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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(f) in The Cigarettes and Other Tobacco Products (Packaging and Labelling) Rules, 2008

(f)[ the textual health warning shall be inscribed in the language used on the pack: [Substituted by Notification No. G.S.R. 727 (E) dated 15.10.2014 (w.e.f. 15.3.2008)]