Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] Andaman and Nicobar Islands - Subsection Section 48(a) in The Andaman and Nicobar Islands Port Rules, 2004 (a)All vessels inside the harbour shall be anchored or moored in such a manner as may be directed by the Deputy Conservator of Ports.
