Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Odisha - Subsection

Section 13(1)(e) in The Orissa Opium Smoking Act, 1947

(e)give an authority by special warrant under his hand, when in his discretion he shall think fit, to any Excise or Police Officer, not being below the tank of a Sub inspector, authorising him to do any of the acts specified in Clause (a), (b), (c) or (d) of this subsection.