Madras High Court
Saveetha Institute Of Medical And ... vs The Union Of India on 2 August, 2018
Author: V.Bhavani Subbaroyan
Bench: V.Bhavani Subbaroyan
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED 02.08.2018
CORAM
THE HON'BLE MRS.JUSTICE V.BHAVANI SUBBAROYAN
W.P.No.19292 of 2009
and
M.P.No.1 of 2009
Saveetha Institute of Medical and Technical Sciences (SIMATS)
Known as Saveetha University,
162, Poonamallee High Road,
Chennai – 77.
Represented by its Registrar .. Petitioner
Versus
1. The Union of India,
Represented by its Secretary to Government,
Ministry of Human Resources Development,
Sashtri Bhavan,
New Delhi – 110 115.
2. The University Grants Commission,
Bhadur Shah Safar Marg,
New Delhi – 110 002,
Represented by its Secretary. .. Respondents
Prayer: Petition filed under Article 226 of the Constitution of India,
praying for the issuance of writ of certiorarified mandamus to call for
the records relating to the issue of communication of the 2 nd
respondent in No.F.6-1 (II) 2006 (CPP-1) dated 19.08.2009 and quash
the same and forbear the respondents from preventing the petitioner
from using the word 'University'.
http://www.judis.nic.in
2
For Petitioner : Mr.S.Saravanan
For Respondent No.1 : Mr.M.Udhaya Bhanu
For Respondent No.2 : Mr. P.R.Gopinathan
ORDER
The learned counsel for the petitioner submitted that this Writ Petition has become infructuous and he has also made an endorsement in the bundle to the following effect:-
“The writ petition has become infructuous as nothing survives for further adjudication in the writ petition.”
2. Recording the same, this Writ Petition is dismissed as infructuous. No costs. Consequently, the connected miscellaneous petition is closed.
02.08.2018 Index: Yes/No AT http://www.judis.nic.in 3 To
1. The Secretary to Government, Union of India, Ministry of Human Resources Development, Sashtri Bhavan, New Delhi – 110 115.
2. The University Grants Commission, Bhadur Shah Safar Marg, New Delhi – 110 002, Represented by its Secretary.
http://www.judis.nic.in 4 V.BHAVANI SUBBAROYAN,J.
AT W.P.No.19292 of 2009 and M.P.No.1 of 2009 02.08.2018 http://www.judis.nic.in