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State of Sikkim - Section

Section 41 in The Sikkim Prisons Act, 2007

41. Situation to be handled on an emergency basis.

(1)The following situation shall be handled as emergencies namely: -
(i)escape from prison;
(ii)outbreak;
(iii)riot;
(iv)strike;
(v)hunger strike (individual or mass);
(vi)assault;
(vii)suicide;
(viii)fire;
(ix)epidemic;
(x)earthquake
(xi)terrorist attack