Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(4) in Jammu and Kashmir Legal Services Authorities Act, 1997

(4)The terms of office and other conditions relating thereto, of the members and Secretary of the Committee than be such as may be determined by regulation made by the State Authority.