Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(3) in Employees' State Insurance (Punjab Medical Benefit) Rules, 1953

(3)Any reference to the Allocation Committee under the preceding sub-rules shall be accompanied by a statement indicating the matters on which it appears to the Director of Health Services or the Corporation as the case may be that an explanation is required.