Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 100(17)] [Section 100] [Entire Act]

State of Punjab - Subsection

Section 100(17)(ii) in Clausewise List of Rates of Sales Tax in Punjab

(ii)The concession shall be available on the production of a certificate from the Director of Industries, Punjab, to the effect :-