Section 5 in Bihar Journalist Pension Scheme Rules, 2015
5. Bihar Journalist Family Pension Scheme.
- After the death of beneficiary of the Bihar Journalist Pension Scheme, Rs.2500/- (two thousand five hundred) per month as a family pension will be payable to their family.For the Bihar Journalist Pension Scheme persons of the family member will be eligible in the following order:-(a)Widow /husband of the deceased(b)Son/Daughter (minor)(c)Dependant father/ mother. (in case of absence of husband/ wife/son/daughter of the deceased pension holder).
