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[Cites 0, Cited by 0] [Section 108(4)] [Section 108] [Entire Act]

State of Rajasthan - Subsection

Section 108(4)(b) in Rajasthan Co-operative Societies Rules, 2003

(b)if such person is not found, by leaving it at his last known place of abode, or business or by giving or tendering it to some adult member of his family; or