Section 23(1)(b) in Jharkhand Municipal Act, 2011

[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

(b)in the case of a smaller urban area namely Municipal Council, -

(i)the Municipal Council

(ii)the Standing Committee;

(iii)the Chairperson, and

(iv)the Executive Officer;

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