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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(1)(h) in Srinagar and Jammu Cluster Universities Act, 2016

(h)"Faculties", "Boards of Studies", "Board of Inspection" and "Boards of Research Studies" means the Faculties, Boards of Studies, Board of Inspection and Boards of Research Studies of a Cluster University ;