Section 149A in The Drugs and Cosmetics Rules, 1945
149A. [ Special provisions relating to toothpaste containing fluoride. [Inserted by G.S.R. 223(E), dated 19.4.1991 (w.e.f. 19.4.1991).]
- (i) Fluoride content in toothpaste shall not be more than 1000 ppm and the content of fluoride in terms of ppm shall be mentioned on the tube and carton.](ii)Date of expiry should be mentioned on tube and carton.
