Jammu & Kashmir High Court
Tejbir Singh vs Javed Ahmed Shah on 6 September, 2023
Author: Sanjay Dhar
Bench: Sanjay Dhar
Sr. No. 7
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CPSW No. 275/2014
CM No. 6972/2019
Tejbir Singh .....Appellant(s)/Petitioner(s)
q
Through: Mr. Meharban Singh, Advocate.
vs
Javed Ahmed Shah, MD. JAKFED ..... Respondent(s)
Through: Mr. K. D. S. Kotwal, Dy. AG.
Coram: HON'BLE MR. JUSTICE SANJAY DHAR, JUDGE
ORDER
1. Adjourned at request of learned counsel for the petitioner.
2. List on 04.10.2023.
(SANJAY DHAR) JUDGE Jammu 06.09.2023 Sahil Padha