Supreme Court - Daily Orders
Enercon Gmbh . vs Wind World (India) Ltd. . on 12 April, 2016
Bench: Fakkir Mohamed Ibrahim Kalifulla, S.A. Bobde
ITEM NO.33 (MM) COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 9930/2016
(Arising out of impugned final judgment and order dated 29/03/2016
in APL No. 374/2016 passed by the High Court of Bombay)
ENERCON GMBH AND ANR. Petitioner(s)
VERSUS
WIND WORLD (INDIA) LTD. AND ORS. Respondent(s)
(with appln. (s) for exemption from filing c/c of the impugned
judgment and permission to accept lengthy list of dates and interim
relief and office report)
Date : 12/04/2016 This petition though listed was mentioned today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s) Dr. A.M. Singhvi,Sr.Adv.
Mr. P. Chidambaram,Sr.Adv.
Mr. Vivek A. Vashi,AOR
For Respondent(s) Mr. Shyam Divan,Sr.Adv.
Mr. Rohan Rajadhyaksha,Adv.
Mr. Ashim Sood,Adv.
Mr. Olga Lume P.,Adv.
Mr. Mahesh Agarwal,Adv.
Mr. Aditya A. Khandepurkar,Adv.
Mr. Anirudh Hirani,Adv.
Mr. E.C. Agrawala,Adv.
Ms. Devika Mohan,Adv.
Mr. Shashank Manish,Adv.
UPON being mentioned the Court made the following
O R D E R
List tomorrow i.e. on 13.04.2016.
Signature Not Verified Digitally signed by NARENDRA PRASAD Date: 2016.04.13 17:44:01 IST Reason: (NARENDRA PRASAD) (SHARDA KAPOOR) COURT MASTER COURT MASTER