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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jharkhand - Subsection

Section 9(6) in The Bihar Primary and Middle Education Rules, 1961

(6)The staff sanctioned by the State Government for the office of the District Superintendent shall be entirely under his control, but the District Board may report to the District Superintendent against any member of such staff for necessary action.