Supreme Court - Daily Orders
U.P.State Spg.Mills Co.Ltd.Tr.Chief ... vs Ram Chandra Mishra on 17 July, 2014
@ ITEM NO.26 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 195/2011
(Arising out of impugned final judgment and order dated 14/09/2010
in WP No. 4309/2010 passed by the High Court Of Judicature At
Allahabad)
U.P.STATE SPG.MILLS CO.LTD.TR.CHIEF EXE. Petitioner(s)
VERSUS
RAM CHANDRA MISHRA Respondent(s)
(Prayer for interim relief and office report)
(For final disposal)
Date : 17/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
HON’BLE MR. JUSTICE S.A. BOBDE
For Petitioner(s)
Mr. Rakesh Uttamchandra Upadhyay ,Adv.
For Respondent(s)
Mr. Anish Kumar Gupta ,Adv.
Ms. Deep Shikha Bharati, Adv.
Mr. R.D. Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
On the ground of the illness of the learned counsel for the petitioner, case is adjourned.
Post the matter on 1st August, 2014.
(Neeta) (Usha Sharma)
Sr. P.A. Court Master
Signature Not Verified
Digitally signed by
Neeta Sapra
Date: 2014.07.19
14:15:48 IST
Reason: