Section 7(1)(ii) in Allotment of Government Residences (General Pool in Delhi) Rules, 1963

[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

(ii)The Director of Estates shall not compel any applicant to accept a residence of a lower type than that to what he is eligible under SR 317-B-5.

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